Banti @ Irphan And Ors vs State Of Rajasthan Through P P
2022 Latest Caselaw 5965 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 695/2017

                                   Banti @ Irphan And Ors
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan Through P P and Anr.
                                                                                                     ----Respondent

For Appellant(s) : Dr. Shivendra Rathore Mr. Govind Prasad Rawat For Respondent(s) : Mr. Javed Choudhary, Addl. G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

27/08/2022

Additional Government Advocate is directed to ensure that

compliance of Sub-section (5) of Section 15-A of SC/ST Act be

done by the SHO concerned.

Notice awaits further for two weeks.

List this matter after two weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /62

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