Mahadev Associates vs Union Of India
2022 Latest Caselaw 5897 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 63/2022

                                   Mahadev Associates,
                                                                                                     ----Petitioner
                                                                      Versus
                                   Union Of India
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Asad Sheikh For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

25/08/2022

Issue notice to the respondent/s. Rule is made returnable by

28.09.2022.

List this matter on 28.09.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /1

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