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Sanoj Kumar S/O Mahipal Singh vs State Of Rajasthan
2022 Latest Caselaw 5893 Raj/2

Citation : 2022 Latest Caselaw 5893 Raj/2
Judgement Date : 25 August, 2022

Rajasthan High Court
Sanoj Kumar S/O Mahipal Singh vs State Of Rajasthan on 25 August, 2022
Bench: Pankaj Bhandari, Sameer Jain
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              D.B. Habeas Corpus Petition No. 209/2022

                                   Sanoj Kumar S/o Mahipal Singh
                                                                                                         ----Petitioner
                                                                         Versus
                                     State Of Rajasthan and Ors.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. P.S. Rajawat For Respondent(s) : Mr. N.S. Gurjar, AGA with Ms. Pushpa Meena, SI, & Mr. Subhash, ASI, Police Station, Malpura Gate Jaipur

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

25/08/2022

Issue notice to the Respondents No.5 & 6.

In the meantime, Investigating Officer is directed to intensify

the search and produce the corpus before the Court on

06.09.2022.

List this matter on 06.09.2022.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /1

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