Hotel Grand Akshay vs Electronica Finance Limited
2022 Latest Caselaw 5807 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 76/2022

                                   Hotel Grand Akshay
                                                                                                     ----Petitioner
                                                                      Versus
                                   Electronica Finance Limited
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Sandeep Garssa

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/08/2022

No one has put in appearance on behalf of the petitioner.

Mr. Sandeep Garssa has put in appearance on behalf of the

sole respondent. He seeks time to file reply.

Time sought for is granted. Reply, if any, be filed within three

weeks.

List this matter on 15.09.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /31

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