Rajasthan Public Service ... vs Mani Madhukar Sharma S/O Shri ...
2022 Latest Caselaw 5664 Raj/2

              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                          BENCH AT JAIPUR
                     D.B. Special Appeal Writ No. 555/2022

    Rajasthan Public Service Commission
                                                                       ----Appellant
                                         Versus
    Mani Madhukar Sharma S/o Shri Kishan Lal Sharma
                                                                     ----Respondent

For Appellant(s) : Mr. M.Faisal Baig, Adv.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Order

18/08/2022 Heard.

Issue notice to the respondent. Also heard on prayer for

interim relief.

Considering that in the appeals arising out of the same

judgment, an order has already been passed on 23.03.2022 in

D.B.Special Appeal Writ No.429/2022 and connected matters

staying the impugned judgment, which obviously will also apply in

the present case, no further orders are required to be passed in

the same.

The interim application is accordingly disposed off.

List this case alongwith D.B.Special Appeal No.503/2022-

RPSC Vs. Tanu Shree and connected batch of appeals.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

N.Gandhi/14

(2 of 2) [SAW-555/2022]

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