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Sandeep Tiwari S/O Shri Ram Dutt ... vs The State Of Rajasthan
2022 Latest Caselaw 5577 Raj/2

Citation : 2022 Latest Caselaw 5577 Raj/2
Judgement Date : 8 August, 2022

Rajasthan High Court
Sandeep Tiwari S/O Shri Ram Dutt ... vs The State Of Rajasthan on 8 August, 2022
Bench: Pankaj Bhandari, Sameer Jain
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              D.B. Habeas Corpus Petition No. 276/2020

                                   Sandeep Tiwari S/o Shri Ram Dutt Sharma
                                                                                                       ----Petitioner
                                                                        Versus
                                   The State Of Rajasthan Ors.
                                                                                                     ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Sher Singh Mahla, PP with Mr. Rajendra Verma, ADSP, Bharatpur & Mr. Nitiraj Singh, Dy.S.P. C.O., Nadbai

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

08/08/2022

List this matter on 29.08.2022.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /15

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