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Yusuf Ali S/O Shri Khan Mohammad ... vs State Of Rajasthan
2022 Latest Caselaw 5542 Raj/2

Citation : 2022 Latest Caselaw 5542 Raj/2
Judgement Date : 4 August, 2022

Rajasthan High Court
Yusuf Ali S/O Shri Khan Mohammad ... vs State Of Rajasthan on 4 August, 2022
Bench: Birendra Kumar
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                            S.B. Criminal Miscellaneous (Petition) No. 7609/2021

                                    Yusuf Ali S/o Shri Khan Mohammad Khan
                                                                                                       ----Petitioner
                                                                       Versus
                                    State Of Rajasthan & Anr.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Gunjan Pathak For State : Mr. Atul Sharma, PP For Respondent No.2 : Mr. Deepak Bishnoi for Mr. Punit Singhvi

HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

04/08/2022

Let this matter be listed for final hearing at the admission

stage itself on 22.08.2022.

Till then, the Lower Appellate Court shall not pass final

judgment.

(BIRENDRA KUMAR),J

Sunita/Charu/76

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