Gheesu vs State Of Rajasthan And Ors
2022 Latest Caselaw 5541 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Writ Petition No. 436/2018

                                   Gheesu
                                                                                                         ----Petitioner
                                                                          Versus
                                   State Of Rajasthan And Ors
                                                                                                       ----Respondent

For Petitioner(s) : Mr. VD Agnihotri for Mr. Jeetendra Kumar Pandey For Respondent(s) : Mr. Prashant Sharma, Dy. GA

HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

04/08/2022

Heard the parties.

Judgment is reserved.

(BIRENDRA KUMAR),J

Sunita/CHARU/89

Powered by TCPDF (www.tcpdf.org)