M/S National Engineering ... vs M/S Gemus Engineering Limited
2022 Latest Caselaw 5528 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 83/2022

                                   M/s National Engineering Industries Limited,
                                                                                                     ----Petitioner
                                                                      Versus
                                   M/s Gemus Engineering Limited,
                                                                                                   ----Respondent

For Petitioner(s) : Ms. Palak Saxena For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/08/2022

Issue notice to the respondent/s. Rule is made returnable by

07.09.2022.

List this matter on 07.09.2022.

Notices be given 'dasti' to the counsel for the petitioner.

(PANKAJ BHANDARI),J

ARTI SHARMA /3

Powered by TCPDF (www.tcpdf.org)