Ravinder Gaur S/O Sh. S.R. Sharma vs M/S Jagrit Infrastructure ...
2022 Latest Caselaw 5527 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 51/2022

                                   Ravinder Gaur S/o Sh. S.r. Sharma
                                                                                                     ----Petitioner
                                                                      Versus
                                   M/s Jagrit Infrastructure Private Limited
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Dinesh Bishnoi For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/08/2022

Issue notice to the respondent/s. Rule is made returnable by

07.09.2022.

List this matter on 07.09.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /1

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