Mojinder Verma S/O Shri Mahadev ... vs State Of Rajasthan
2022 Latest Caselaw 5371 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                               D.B. Criminal Writ Petition No. 362/2022

                                   Mojinder Verma S/o Shri Mahadev Verma
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. N.S. Gurjar, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

01/08/2022

Name of Mr. Pawnesh Pathak be shown in the cause-list, as

amicus curiae

Learned Assistant Government Advocate seeks time to file

reply.

Time sought for is granted. Reply, if any, be filed within two

weeks.

Let the matter be listed on 29.08.2022.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /20

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