Naresh Kumar vs State Of Rajasthan
2022 Latest Caselaw 10978 Raj

(1 of 1) [CW-11444/2022]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 11444/2022

Naresh Kumar

----Petitioner Versus State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. Ankur Mathur For Respondent(s) : Mr. K.S. Rajpurohit, AAG Mr. R.D. Bhadu, Dy.G.C.

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

26/08/2022

Learned counsel for the petitioner is directed to supply copy

of the writ petition to Mr. R. D. Bhadu, learned Dy. Government

Counsel for respondent No.1 & 2 and Mr. Karan Singh Rajpurohit,

learned Additional Advocate General for respondent Nos. 3 & 4.

They will complete their instructions before the next date of

hearing.

List the matter on 12.09.2022.

(VINIT KUMAR MATHUR),J 235-Praveen/Sunils/-

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