Banshi Lal vs State
2022 Latest Caselaw 10687 Raj

(1 of 1) [CRLMB-462/2022]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 462/2022

Banshi Lal

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. B.Ray Bishnoi For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

18/08/2022

Standing warrant has already been issued by the trial court

against the petitioner but he has not been arrested till date.

Put up after eight weeks, as prayed.

(MANOJ KUMAR GARG),J 20-MS/-

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