Balu @ Balmukund vs State
2022 Latest Caselaw 10577 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Appeal No. 642/2004

Balu @ Balmukund

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. Rajeev Bishnoi For Respondent(s) : Mr. B.R.Vishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

16/08/2022

This Court is in receipt of a letter sent by the District and

Sessions Judge, Rajsamand informing that the appellant has not

appeared before the trial court on 14.07.2022 as per the condition

mentioned in the order of suspension of sentence.

Learned counsel Mr. Rajeev Bishnoi appearing for the

appellant prays for a week's time so that the appellant may

remain present before this Court.

List on 25.08.2022.

(FARJAND ALI),J (VIJAY BISHNOI),J

4-AjaySingh/-

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