Gaje Singh And Ors vs State And Ors
2022 Latest Caselaw 10173 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 5793/2007

Gaje Singh And Ors.

----Petitioners Versus State And Ors.

----Respondents Connected With S.B. Civil Writ Petition No. 5794/2007 Om Prakash And Ors.

----Petitioners Versus State And Ors.

----Respondents

For Petitioner(s) : Mr. R.S. Saluja For Respondent(s) : Mr. D.S. Jasol

HON'BLE MS. JUSTICE REKHA BORANA Order 03/08/2022

The matter comes upon an application for early hearing.

In the application, it has been averred that the issue in

question would be covered by the judgment passed by this Court

in S.B. Civil Writ Petition No.9125/2016; Vinod Kumar

Purohit vs. State of Rajasthan and Ors. decided on

27.04.2022.

Learned counsel for the respondents submits that the copy of

the said application has not been served on him.

In view of the submission made, let a copy be served on

learned counsel for the respondents.

List the matters on 18.08.2022.

(REKHA BORANA),J

Ashutosh-Abhishek-11-12

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