Lrs Of Late Kalu vs State And Ors
2022 Latest Caselaw 10124 Raj

(1 of 1) [SAW-298/2016]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 298/2016

Lrs Of Late Kalu

----Appellant Versus State And Ors

----Respondent

For Appellant(s) : Mr. Sangram Singh Advocate on behalf of Mr. Anirudh Purohit Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

02/08/2022

As per office note, two weeks time is granted to pay necessary P.F. &

notices for service of unserved respondents.

List after service of notice.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-13

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