Sajjana Kumari vs State Of Rajasthan
2022 Latest Caselaw 10104 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 8828/2022

Ravindra Kumar Tailor

----Petitioner Versus State Of Rajasthan

----Respondent Connected With

1. S.B. Civil Writ Petition No. 8849/2022

2. S.B. Civil Writ Petition No. 8850/2022

3. S.B. Civil Writ Petition No. 8855/2022

4. S.B. Civil Writ Petition No. 8863/2022

5. S.B. Civil Writ Petition No. 8864/2022

6. S.B. Civil Writ Petition No. 8865/2022

7. S.B. Civil Writ Petition No. 8866/2022

8. S.B. Civil Writ Petition No. 8871/2022

9. S.B. Civil Writ Petition No. 8876/2022

10. S.B. Civil Writ Petition No. 8887/2022

11. S.B. Civil Writ Petition No. 8888/2022

12. S.B. Civil Writ Petition No. 8902/2022

13. S.B. Civil Writ Petition No. 8904/2022

14. S.B. Civil Writ Petition No. 8905/2022

15. S.B. Civil Writ Petition No. 8919/2022

16. S.B. Civil Writ Petition No. 8933/2022

17. S.B. Civil Writ Petition No. 8941/2022

18. S.B. Civil Writ Petition No. 8972/2022

19. S.B. Civil Writ Petition No. 9027/2022

20. S.B. Civil Writ Petition No. 9079/2022

21. S.B. Civil Writ Petition No. 9101/2022

22. S.B. Civil Writ Petition No. 9114/2022

23. S.B. Civil Writ Petition No. 9116/2022

24. S.B. Civil Writ Petition No. 9133/2022

25. S.B. Civil Writ Petition No. 9311/2022

26. S.B. Civil Writ Petition No. 9358/2022

27. S.B. Civil Writ Petition No. 9368/2022

28. S.B. Civil Writ Petition No. 9382/2022

29. S.B. Civil Writ Petition No. 9404/2022

(2 of 2) [CW-8828/2022]

30. S.B. Civil Writ Petition No. 9452/2022

31. S.B. Civil Writ Petition No. 9457/2022

32. S.B. Civil Writ Petition No. 9733/2022

33. S.B. Civil Writ Petition No. 9821/2022

34. S.B. Civil Writ Petition No. 9830/2022

For Petitioner(s) : Mr. Y.P. Khileree.

Mr. Vikas Bijarnia.

Mr. R.R. Ankiya.

Mr. Rakesh Chotia.

Mr. R.C. Bishnoi.

Ms. Kuber Choudhary.

Mr. Ripudaman Singh.

Mr. V.S. Bhawla for Mr. R.S. Bhardwaj. Mr. H.R. Bishnoi.

Mr. Govind Suthar.

Mr. Deepak Pareek.

Mr. Mahaveer Singh.

Mr. Manjeet Godara.

Mr. Sumer Singh Gaur.

For Respondent(s) : Mr. K.S. Rajpurohit, AAG.

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

02/08/2022

Learned counsel for the parties submit that Division Bench

judgment is still awaited.

In view of the submissions made, list the petitions on

05.08.2022.

It is reiterated that in case, the petitioners join/have joined

pursuant to the order impugned, the same would not prejudice the

case of the petitioners.

(ARUN BHANSALI),J 18-52-pradeep/-

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