Rakesh Vadakiya vs Rajasthan University Of ...
2022 Latest Caselaw 6267 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5996/2022

Rakesh Vadakiya

----Petitioner Versus Rajasthan University Of Veterinary And Animal Sciences

----Respondent

For Petitioner(s) : Mr.Varda Ram Choudhary For Respondent(s) : ----

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

27/04/2022

Issue notice to the respondents No.1 and 2, returnable on

05th May, 2022; and be given 'dasti' to the learned counsel for the

petitioner for service.

(VIJAY BISHNOI),J 99-KshamaD/-

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