Kamlesh Rani vs Maharaja Ganga Singh University, ...
2022 Latest Caselaw 6265 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6019/2022

Kamlesh Rani

----Petitioner Versus Maharaja Ganga Singh University, Bikaner

----Respondent

For Petitioner(s) : Mr. Rakesh Matoria For Respondent(s) : Mr. DD Chitlangi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

27/04/2022

Let copy of the writ petition be supplied to Mr. DD Chitlangi,

appearing as counsel for the respondents.

List the matter tomorrow i.e. 28.04.2022.

(VIJAY BISHNOI),J 193-mohit/-

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