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M/S. Vasudev And Sons vs State Of Rajasthan And Ors
2022 Latest Caselaw 6066 Raj

Citation : 2022 Latest Caselaw 6066 Raj
Judgement Date : 25 April, 2022

Rajasthan High Court - Jodhpur
M/S. Vasudev And Sons vs State Of Rajasthan And Ors on 25 April, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4534/2022 M/s Prakash Chand Heeranand

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 4540/2022 M/s. Bhagwan Das Tarachand

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 4544/2022 M/s Rajasthan Kela Suppliers

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 4547/2022 M/s. Vasudev And Sons

----Petitioner Versus State Of Rajasthan And Ors.

----Respondent S.B. Civil Writ Petition No. 4548/2022 M/s Milan Fruit Company

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 4553/2022 M/s. Devchand Bherulal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. H.P. Rankawat

(2 of 2) [CW-4534/2022]

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/04/2022

List these matters on 19.05.2022.

Connect with S.B. Civil Writ Petition No. 4699/2022.

(VIJAY BISHNOI),J 189-194-mohit/-

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