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Arg Agritrade Pvt. Ltd vs The State Of Rajasthan
2022 Latest Caselaw 5968 Raj

Citation : 2022 Latest Caselaw 5968 Raj
Judgement Date : 22 April, 2022

Rajasthan High Court - Jodhpur
Arg Agritrade Pvt. Ltd vs The State Of Rajasthan on 22 April, 2022
Bench: Vijay Bishnoi, Madan Gopal Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 157/2022

Arg Agritrade Pvt. Ltd.

----Appellant Versus The State Of Rajasthan

----Respondent

For Appellant(s) : Dr. Sachin Acharya, Sr. Adv. assisted by Mr. Manvendra Singh For Respondent(s) : Mr. G. R. Punia, Sr. Adv assisted by Mr. Rajesh Punia Mr. K. S. Rajpurohit, AAG on VC Mr. L. K. Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

22/04/2022

The registry is directed to place on record the application

filed by the State under Article 226(3) of the Constitution of India.

List the case on 26.04.2022.

Interim order, if any, shall continue till next date.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J 43-nidhi/-

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