Suman Devi vs State Of Rajasthan
2022 Latest Caselaw 5436 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 3872/2022

Suman Devi W/o Ashok, Aged About 61 Years, By Caste Brahmin, R/o Sujangarh. At Present Residing At Krishankunj Vila, 69-70, Kalwar Road, Near Rawan Gate, Jaipur.

----Petitioner Versus

1. State Of Rajasthan, Through The Divisional Commissioner, Ajmer

2. Additional District Collector, Kuchaman City, District Nagaur

3. Tehsildar, Nava, District Nagaur.

                                                                                                        ----Respondents


                                   For Petitioner(s)             :     Mr. Pravin Vyas
                                   For Respondent(s)             :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/04/2022

After attempting to argue the matter on merits for quite

some time, learned counsel for the petitioner has submitted that

he does not wants to press this writ petition, however, seeks

liberty for the petitioner to move an appropriate application before

the Divisional Commissioner, Ajmer with a prayer for early hearing

of the Suspension of Sentence Application preferred by her along

with the appeal.

Accordingly, this writ petition is dismissed as not pressed

with the liberty sought for.

(VIJAY BISHNOI),J 29-mohit/-

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