Vikram Singh vs Ajmer Vidyut Vitran Nigam Limited
2022 Latest Caselaw 5321 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4920/2022

Vikram Singh

----Petitioner Versus Ajmer Vidyut Vitran Nigam Limited

----Respondent

For Petitioner(s) : Mr. Surendra Singh Choudhary For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

08/04/2022

Issue notice, returnable on 25.04.2022.

Learned counsel for the petitioner is free to supply the copy

of the writ petition to the learned counsel usually appears on

behalf of the respondents.

(VIJAY BISHNOI),J 68-mohit/-

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