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Shree Jee Pvt. Iti vs State Of Rajasthan
2022 Latest Caselaw 5252 Raj

Citation : 2022 Latest Caselaw 5252 Raj
Judgement Date : 7 April, 2022

Rajasthan High Court - Jodhpur
Shree Jee Pvt. Iti vs State Of Rajasthan on 7 April, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3022/2022

Shree Jee Pvt. Iti

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Mahaveer Bishnoi For Respondent(s) : Mr. Manish Vyas, AAG Mr. Kailash choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/04/2022

Mr. Manish Vyas, AAG and Mr. Mukesh Rajpurohit, ASG are

granted one last opportunity to file reply to the writ petition.

List on 19.04.2022

(VIJAY BISHNOI),J

128-AjaySingh/-

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