Management Commi. S.S.U.P.V., ... vs Suraj Karan Suthar And Anr
2022 Latest Caselaw 5182 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4139/2013

Management Commi. S.S.U.P.V., Jodhpur

----Petitioner Versus Suraj Karan Suthar And Anr

----Respondents

For Petitioner(s) : Ms. Shivani Mutha for Mr. Shreedhar Purohit For Respondent(s) : Mr. Sukesh Bhati

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

06/04/2022

I.A. No. 01/2022:

The petitioner has moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 10.07.2013 passed by the

co-ordinate Bench of this Court, the trial Court is proceeding with

the matter in light of judgment dated 28.03.2018 of Hon'ble

Supreme Court in the case of Asian Resurfacing of Road Pvt. Ltd.

& Anr. V/s CBI.

For the reasons stated in the application, the same is

allowed. The interim order dated 10.07.2013 passed by the co-

ordinate Bench of this Court is extended till vacated or modified.

(VINIT KUMAR MATHUR),J

23-/Vivek/Kashish/-

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