Madan Lal vs Sampat Raj
2022 Latest Caselaw 5175 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 737/2020

Madan Lal

----Appellant Versus Sampat Raj

----Respondent

For Appellant(s) : Mr. Sanjay Nahar For Respondent(s) : Mr. Sharad Kothari

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

06/04/2022

Arguments heard and concluded.

Judgment reserved.

(MADAN GOPAL VYAS),J 96-neha/-

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