Vikram Nain vs State Of Rajasthan
2022 Latest Caselaw 5172 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4429/2022

Vikram Nain

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Dixit Panwar, Mr. Binja Ram Jajra for Mr. Rakesh Matoria

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/04/2022

Issue notice, returnable within three weeks and be

given 'dasti' to learned counsel for the petitioner for service.

(VIJAY BISHNOI),J

37-msrathore/-

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