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Tata Motors Finance Ltd vs Un Speedways Pvt Ltd
2022 Latest Caselaw 4961 Raj

Citation : 2022 Latest Caselaw 4961 Raj
Judgement Date : 1 April, 2022

Rajasthan High Court - Jodhpur
Tata Motors Finance Ltd vs Un Speedways Pvt Ltd on 1 April, 2022
Bench: Vijay Bishnoi, Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 1572/2020

Tata Motors Finance Ltd.

----Appellant Versus Un Speedways Pvt Ltd

----Respondent

For Appellant(s) : Mr. Nishit Shah for Mr. Muktesh Maheshwari

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

01/04/2022

Issue notice to the respondent No.2 only, returnable on

20.5.2022.

Notices be filed in two sets. One set of notice be given 'dasti'

to learned counsel for the appellant to be served upon respondent

No.2 and another set of notice be sent through registered post.

(ARUN BHANSALI),J (VIJAY BISHNOI),J 31-mohit/-

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