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Rajni Rathore vs Redidential Engineer, Rajasthan ...
2022 Latest Caselaw 4955 Raj

Citation : 2022 Latest Caselaw 4955 Raj
Judgement Date : 1 April, 2022

Rajasthan High Court - Jodhpur
Rajni Rathore vs Redidential Engineer, Rajasthan ... on 1 April, 2022
Bench: Vijay Bishnoi, Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 128/2021

Rajni Rathore

----Appellant Versus Redidential Engineer, Rajasthan State Road Development And Works Corp. Ltd.

----Respondent

For Appellant(s) : Mr. Amit Mehta For Respondent(s) : Mr. Uttam Khan for Mr. Ankur Mathur

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

01/04/2022

Having heard learned counsel for the parties, the interim

stay order passed by this Court on 21.01.2022 is hereby

confirmed till disposal of the appeal.

Stay petition is disposed of.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

18-Ajaysingh/-

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