Abdul [email protected] S/O Abdul Hafiz ... vs State Of Rajasthan
2022 Latest Caselaw 3268 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 83/2020

                                   Abdul [email protected] S/o Abdul Hafiz
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Bhanu Pratap Saini for Mr. Mohit Pareek For Respondent(s) : Mr. Javed Choudhary, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

22/04/2022

Time is sought on behalf of the appellant.

List this matter after six weeks.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /14

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