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Bhura Lal S/O Banshi Lal vs State Of Rajasthan
2022 Latest Caselaw 3263 Raj/2

Citation : 2022 Latest Caselaw 3263 Raj/2
Judgement Date : 22 April, 2022

Rajasthan High Court
Bhura Lal S/O Banshi Lal vs State Of Rajasthan on 22 April, 2022
Bench: Pankaj Bhandari, Anoop Kumar Dhand
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 461/2019

                                   Bhura Lal S/o Banshi Lal,
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Ms. Shobha Sharma for Mr. Sunil Kumar Jain For Respondent(s) : Mr. K.N. Sharma For State : Mr. Javed Choudhary, Addl. Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

22/04/2022

Time is sought on behalf of the counsel for the appellant.

List this matter after six weeks.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /13

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