Citation : 2022 Latest Caselaw 3230 Raj/2
Judgement Date : 21 April, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Arbitration Application No. 118/2021
Shree Fabrics
----Petitioner
Versus
Bharat Sanchar Nigam Limited
----Respondent
For Petitioner(s) : Mr. Zubin Mehta For Respondent(s) : Mr. Jitendra Sharma
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
21/04/2022
Counsel for the non-applicant seeks time to file reply.
Reply be filed within two weeks.
List this matter after two weeks.
(PANKAJ BHANDARI),J
ARTI SHARMA /10
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!