Sajjan Singh Gurjar S/O Sh. ... vs Chhitar Mal Sharma S/O Sh. ...
2021 Latest Caselaw 6187 Raj/2

Citation : 2021 Latest Caselaw 6187 Raj/2
Judgement Date : 29 October, 2021

Rajasthan High Court

Sajjan Singh Gurjar S/O Sh. ... vs Chhitar Mal Sharma S/O Sh. ... on 29 October, 2021

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 2304/2021

                                   Sajjan Singh Gurjar S/o Sh. Kanhaiya Lal Gurjar,
                                                                                                      ----Petitioner
                                                                       Versus
                                   Chhitar Mal Sharma S/o Sh. Jagannath Sharma,
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Vivek Goyal For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/10/2021

List this matter after two weeks.

Till then interim order, if any, shall continue.

(PANKAJ BHANDARI),J

ARTI SHARMA/861

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