Hema Devi D/O Shri Ramesh Chand vs State Of Rajasthan
2021 Latest Caselaw 6125 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 6671/2021

                                    Hema Devi D/o Shri Ramesh Chand and Anr.
                                                                                                           ----Petitioner
                                                                           Versus
                                    State Of Rajasthan and Ors.
                                                                                                         ----Respondent

For Petitioner(s) : Mr. Manish Sharma For Respondent(s) : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/10/2021

1. Petitioners have preferred this misc. petition seeking

direction of protection of life and liberty.

2. It is contended by counsel for the petitioners that petitioners

are major and they have married to each other.

3. Issue notice to the Respondent No. 4.

4. In the meantime, Respondent No.3 is directed to keep vigil

so that no harm is caused to the petitioners.

5. List after service.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /155

Powered by TCPDF (www.tcpdf.org)