Sandeep Prabhakar vs State Of Rajasthan And Anr
2021 Latest Caselaw 6078 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 1818/2013
                                   Sandeep Prabhakar S/o Shri Dharampal Prabhakar R/o 147,
                                   Girnar South, Gandhipath, Vaishali Nagar Jaipur (Raj.)
                                                                                                           ----Petitioner
                                                                       Versus
                                   1. State Of Rajasthan through P.P.
                                   2. Chhitar S/o Jagannath Sharma R/o 62, Pradhano Ki Dhani,
                                   Gram Ramchandrapura, Sanganer District Jaipur (Raj.)
                                                                                                         ----Respondent

For Petitioner(s) : Mr. Anil Kumar Umpan For State : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/10/2021

Counsel for the petitioner does not want to press the criminal

misc. petition.

Accordingly, Criminal Misc. Petition is dismissed as

withdrawn.

(PANKAJ BHANDARI),J

ARTI SHARMA /224

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