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Jaipur Vidyut Vitran Nigam ... vs M/S Parma Industries
2021 Latest Caselaw 6049 Raj/2

Citation : 2021 Latest Caselaw 6049 Raj/2
Judgement Date : 27 October, 2021

Rajasthan High Court
Jaipur Vidyut Vitran Nigam ... vs M/S Parma Industries on 27 October, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                            S.B. Criminal Revision Petition No. 1149/2021
                                    Jaipur Vidyut Vitran Nigam Limited
                                                                                                         ----Petitioner
                                                                          Versus
                                    M/s Parma Industries
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Mirza Faisal Baig For Respondent(s) : Mr. Laxman Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/10/2021

List this matter after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /256

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