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Kewal Chand Dakalia S/O Nemi Chand ... vs State Of Rajasthan
2021 Latest Caselaw 5979 Raj/2

Citation : 2021 Latest Caselaw 5979 Raj/2
Judgement Date : 26 October, 2021

Rajasthan High Court
Kewal Chand Dakalia S/O Nemi Chand ... vs State Of Rajasthan on 26 October, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 2993/2020

                                    Kewal Chand Dakalia S/o Nemi Chand Dakalia
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Vivek Raj Singh Bajwa For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

26/10/2021

List this matter after one week.

Till then, interim order, if any, shall continue.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /220

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