State Of Rajasthan vs Rohthash And Others
2021 Latest Caselaw 5671 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                             D.B. Criminal Leave To Appeal No. 132/2015

                                   State Of Rajasthan
                                                                                                      ----Appellant
                                                                       Versus
                                   Rohthash And Others
                                                                                                    ----Respondent

For Appellant(s) : Mr. Javed Chaudhary, Addl. G.A.

For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

20/10/2021

It is informed by learned Additional Government Advocate

that extra sets have been filed on 28.09.2021.

Office is directed to check and proceed further and, if the

extra sets are filed, notices be issued.

List this matter after service.

(MADAN GOPAL VYAS),J (PANKAJ BHANDARI),J

ARTI SHARMA /3

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