Azaz Khan S/O Shri Darab Khan vs N.I.A
2021 Latest Caselaw 5656 Raj/2

         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                     BENCH AT JAIPUR

                 D.B. Criminal Appeal No. 132/2021
Azaz Khan S/o Shri Darab Khan
                                                                  ----Appellant
                                     Versus
N.i.a.
                                                                ----Respondent

Connected With D.B. Criminal Appeal (Db) No. 22/2021 Rashid Qureshi S/o Shri Mohammad Yusuf Qureshi

----Appellant Versus N.i.a

----Respondent D.B. Criminal Appeal (Db) No. 77/2021 Amzad Ali Son Of Shri Mohammad Ali

----Appellant Versus National Investigating Agency

----Respondent D.B. Criminal Appeal (Db) No. 90/2021 Sunil Verma S/o Shri Prem Prakash Verma

----Appellant Versus Union Of India

----Respondent D.B. Criminal Appeal (Db) No. 105/2021 Ramchandra S/o Sh. Kishore

----Appellant Versus N.i.a.

----Respondent

For Appellant(s) : Mr. Vinay Pal Yadav Mr. Nikhil Simlote for Mr. RB Mathur Mr. Vivek Raj Singh Bajwa Mr. Amar Kumar Mr. Sanjay Buri For Respondent(s) : Mr. Tej Prakash Sharma Mr. Akshay Bhardwaj for Mr. Raj Deepak Rastogi Mr. Akshay Jain for Mr. Anand Sharma

(2 of 2) [CRLAD-132/2021]

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

20/10/2021

List these matters on 16.11.2021.

(MADAN GOPAL VYAS),J (PANKAJ BHANDARI),J

NIKHIL KR. YADAV /25-29

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