Virendra Singh Bhati vs Jai Narain Vyas University, ...
2021 Latest Caselaw 16495 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 4654/2013

Virendra Singh Bhati

----Petitioner Versus Jai Narain Vyas University, Jodhpur

----Respondent

For Petitioner(s) : Mr. S.P. Sharma For Respondent(s) : Mr. Manish Vyas, AAG, Mr. L.D. Khatri, Mr. Narpat Singh, Mr. Akhilesh Rajpurohit, Mr. Ashishek Mehta, Mr. Ashok Kumar and Mr. Khet Singh

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

28/10/2021

At the request of learned counsel for the parties, list

this matter on 26.11.2021.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

108-msrathore/-

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