Judge, Family Court No. 1, Jodhpur vs Poonamchand
2021 Latest Caselaw 16396 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Contempt Petition No. 4/2018

Judge, Family Court No. 1, Jodhpur

----Petitioner Versus Poonamchand

----Respondent

For Petitioner(s) : Mr. Sandeep Shah, AAG For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

27/10/2021

List this matter on 11/11/2021 as prayed.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

16-pratibha/-

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