Ajayab Singh vs State Of Rajasthan
2021 Latest Caselaw 16203 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Revision Petition No. 591/2021

Ajayab Singh S/o Pala Singh Jat Sikh, Aged About 64 Years, R/o Ward No. 4, Dholapatti Dirva, Police Station Dirva Mandi Dist. Sangrur (Punjab).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Vikram Singh. For Respondent(s) : Mr. S.S. Rajpurohit, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

25/10/2021

Learned counsel for the petitioner submitted that the present

criminal revision petition has become infructuous as the petitioner

expired during the pendency of the revision petition.

Accordingly, the present criminal revision petition stands

dismissed as having become infructuous.

(MANOJ KUMAR GARG),J

41-prashant/-

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