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Maniram vs State Of Rajasthan
2021 Latest Caselaw 16125 Raj

Citation : 2021 Latest Caselaw 16125 Raj
Judgement Date : 23 October, 2021

Rajasthan High Court - Jodhpur
Maniram vs State Of Rajasthan on 23 October, 2021
Bench: Vijay Bishnoi, Sudesh Bansal

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Writ Restoration No. 97/2021

Maniram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. VR Choudhary For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

23/10/2021

Learned counsel for the petitioner has submitted that

pursuant to the directions given by this Court on 29.09.2021,

defects pointed out by the Registry in DBCWP No. 9643/2020 have

already been cured.

In view of the above, this Writ Restoration Application is

allowed and DBCWP No. 9643/2020 is restored to its original

number.

Office to proceed.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

Surabhii/29-

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