Savitri Devi vs State Of Rajasthan
2021 Latest Caselaw 15857 Raj

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                  S.B. Civil Writ Petition No. 12384/2021

                                   Savitri Devi
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     ----
                                   For Respondent(s)        :     Mr. Manish Vyas, AAG



                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                                                            Judgment / Order

                                   20/10/2021

                                        In wake of second surge in the COVID-19 cases, abundant

                                   caution is being maintained, while hearing the matters in Court,

                                   for the safety of all concerned.

                                        List after four weeks.



                                                                 (DR.PUSHPENDRA SINGH BHATI),J.

185-Sudheer/-

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