Bhagirath vs State Of Rajasthan-State
2021 Latest Caselaw 15856 Raj

(1 of 1) [SOSA-638/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 638/2021

Bhagirath

----Petitioner Versus State Of Rajasthan-State

----Respondent

For Petitioner(s) : Mr. SR Godara. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

20/10/2021

Learned Public Prosecutor is directed to call for the custody

certificate as well as antecedents report of the appellant.

Put up after four weeks, as prayed.

(MANOJ KUMAR GARG),J 160-MS/-

Powered by TCPDF (www.tcpdf.org)