Daud A. Dawood vs The Spe. Dir. Directorate Of ...
2021 Latest Caselaw 15852 Raj

(1 of 1) [CRLAS-150/2018]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Appeal No. 150/2018

M/s Peacock Industries Ltd

----Appellant Versus The Spe. Dir. Directorate Of Enforcement

----Respondent Connected With

1. S.B. Criminal Appeal (sb) No. 151/2018

2. S.B. Criminal Appeal (sb) No. 152/2018

For Appellant(s) : Mr. Pradeep Singh Khichi For Respondent(s) : Mr. Pukhraj Servi.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

20/10/2021

Learned counsel for the respondent seeks time to argue the

matters.

List these matters after eight weeks, as prayed.

Till next date of hearing, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J

164-166 MS/-

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