Harka Ram vs Rajeswar Singh, Principal ...
2021 Latest Caselaw 15803 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Writ Contempt No. 1127/2018 Harka Ram

----Petitioner Versus Rajeswar Singh, Principal Secretary,

----Respondent Connected With S.B. Civil Writ Petition No. 4339/2018 Mani Ram And Ors.

----Petitioner Versus State Of Rajasthan And Ors.

----Respondent S.B. Civil Writ Petition No. 10258/2018 Luna Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Surendra Singh Mr. Amardeep Lamba For Respondent(s) : Mr. Sunil Beniwal, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL Judgment / Order 20/10/2021

Learned counsel Mr. Sunil Beniwal, AAG seeks some time to

file reply to the S.B. Civil Writ Petition Nos. 4339/2018 &

10258/2018.

Time prayed for is granted.

List on 12.11.2021

(SUDESH BANSAL),J (VIJAY BISHNOI),J 19-21 mohit/-

Powered by TCPDF (www.tcpdf.org)