Gajari Devi vs State
2021 Latest Caselaw 15696 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 5578/2021

Gajari Devi

----Petitioner Versus State

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/10/2021

No one has put in appearance on behalf of the petitioner.

List this matter after one week.

(PANKAJ BHANDARI),J

Amit/Nikhil/85

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