Citation : 2021 Latest Caselaw 15546 Raj
Judgement Date : 6 October, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 14086/2021
1. Shri Raghav Private Industrial Training Institute, Kherli Brahmin Tehsil Bhusawar District Bharatpur, Rajasthan Under Shri Raghav Shiksha Prasar Samiti Through Its Secretary Brijesh Sharma S/o Jagnath Sharma, Aged About 43 Years, R/o Amritpuri Hindaun City, Karauli, Rajasthan.
2. Shri Raghav Private Iti, Near Chai Mai Balaji, Kota Road, Beejoliya Kalan Tehsi Beejoliya District Bhilwara, Rajasthan Under Shri Raghav Shiksha Prasar Samiti Through Its Secretary Brijesh Sharma S/o Jagnath Sharma, Aged About 43 Years, R/o Amritpuri Hindaun City, Karauli, Rajasthan.
3. Shree Ganesh Private Iti, Opposite Kalion Ki Athai Bhitarwari Gandhi Chowk Bayana District Bharatpur, Rajasthan Under Global Foundation Hindaun City Karauli Through Its Secretary Ganesh Singh Shekhawat S/o Shiv Singh Shekhawat, Aged About 47 Years, R/o Karmchari Colony Behind New Hospital Mohan Nagar, Hindaun District Karauli, Rajasthan.
4. Chhatrapati Shivaji Private Industrial Training Institute, Rawatbhata Road, Shivpura Kota Under Chhatrapati Shivaji Shiksha Samiti Kota Through Its Secretary Madan Mohan Singh S/o Chandra Pal Singh, Aged About 52 Years, R/o Chhatrapati Shivaji School Shivpura, Kota, Rajasthan.
5. Anand Private Iti, Bajan Phatak Road, Behind Agrasen Girls College, Hindaun City Karauli, Rajasthan Under Anand Shiksha Samiti Hindaun City Through Its Secretary Arvind Kumar Aeron S/o Ananda Lal, Aged About 46 Years, R/o Bayana Mod Ke Samne Aeron Campus, Hindaun Karauli, Rajasthan.
6. Gurukul Private Iti, Devar Badal Road Near Adarsh Vidya Mandir, District Jhalawar Rajasthan Under Aaditya Education Society Jhalawar Through Its Secretary Hargovind Singh S/o Narayan Singh, Aged About 34 Years, R/o Village Post Nanor Tehsil Bakani District Jhalawar, Rajasthan.
7. Siddarth Private Iti, Raj Laxmi Nagar District Jhalawar,
(2 of 4) [CW-14086/2021]
Rajasthan Under Siddarthjan Kalyan Seva Sansthan, Jhalawar Through Its Secretary Shivraj Singh Gurjar S/o Bhawanishankar Gurjar, Aged About 30 Years, R/o Village Khanpur Tehsil Khanpur District Jhalawar, Rajasthan.
8. New Gyan Jyoti Private Iti, Gram Karwar Tehsil Pipalda District Kota, Rajasthan Under Gyan Jyoti Shiksha Samiti Karwar, Kota Through Its Secretary Haneef Mohd. Pathan S/o Nur Mohd., Aged About 40 Years, R/o Karwar Tehsil Pipalda District Kota, Rajasthan.
9. Hadoti Pvt. Iti, Kota, Rajasthan Udner Bal Bharti Shiksha Samiti Village Khori Tehsil Bassi, Jaipur Through Its Secretary Nitin Varma S/o Kanwar Lal, Aged About 32 Years, R/o 248-A Veer Sawarkar Nagar, Kota Rajasthan.
10. Magnifying Private Iti, 184 Opposite Govt. Sec. School Deoli Arab Main Road, District Kota, Rajasthan Under Magnifying Jankalyan Samiti Kota Through Its Secretary Shiv Prakash Sharma S/o Ram Prasad Sharma, Aged About 35 Years, R/o Kota District Kota, Rajasthan.
11. Adarsh Private Iti, Anang Kumar Smrati Bhawan Kanpur Road District Jhalawar, Rajasthan Under Shree Education Society, Jhalawar Through Its Secretary Nitish Kumar Dube S/o Bhupendra Kumar Dube, Aged About 31 Years, R/o Bake Bhawan Ki Gali, Bada Bajar, Jhalawar, Rajasthan.
12. Maa Sharda Private Iti, Gram Gawadi Tehsil Jhalrapatan District Jhalawar, Rajasthan Under Shree Shakti Training Sansthan, Kota Through Its Secretary Vijay Pratap Singh S/o Hemraj Singh, Aged About 35 Years, R/o Kota, District Kota, Rajasthan.
13. Arush Itc, Near Gangapur, Chungi Naka District Karauli, Rajasthan Under Katori Devi Memorial Vikash Sansthan Karauli Through Its Secretary Kalpana Devi W/o Suresh Chand Garg, Aged About 52 Years, R/o Opposite Circuit House, Near Jhooma Building, Gunesari, Karauli, Rajasthan.
14. Kalpna Private Iti, Ip First Riico Industrial Area, Taranagar Distriact Churu, Rajasthan Under Sunrise Welfare Society, Jaipur Through Its Secretary Jeetendra Bansal S/o Chouth Mal Bansal, Aged About 46 Years, R/o E-112, Near Hanuman Park Amba Bari, Jaipur, Rajasthan.
15. Kalpna Private Iti, Vpo Chhani Bari, 4Chn Tehsil Bhadra
(3 of 4) [CW-14086/2021]
District Hanumangarh Rajasthan Under Sunrise Welfare Society, Jaipur Through Its Secretary Jeetendra Bansal S/o Chouth Mal Bansal, Aged About 46 Years, R/o E-112, Near Hanuman Park Amba Bari, Jaipur, Rajasthan.
16. Raman Private Iti, Sardar Shahar Road Sri Dungar Garh District Bikaner, Rajasthan Under Sunrise Welfare Society, Jaipur Through Its Secretary Jeetendra Bansal S/o Chouth Mal Bansal, Aged About 46 Years, R/o E-112, Near Hanuman Park Amba Bari, Jaipur, Rajasthan.
17. Radha Govind Private Industrial Training Institute, V/p Dhindhoro Tehsil Hindaun City District Karauli, Rajasthan Under Universal Shiksha Samiti Dhindhoro Hindaun City Karauli, Through Its Secretary Ramniwas Gupta S/o Lt. Shivcharan Lal Gupta, Aged About Years, 150 Dhindhoro, Hindaun City, Karauli, Rajasthan.
18. Sidhant Private Iti, Muhana Mod, Sikandara Road, Gudha Chandraji District Karauli, Rajasthan Under Shree Birbal Memorial Education Samiti, Jaipur Through Its Secretary Bhagwan Singh Poswal S/o Lalluram Poswal, Aged About 44 Years, R/o 01 Mahaveer Nagar A, Muhana Road, Opp Vt Road, Jaipur, Rajasthan.
19. Maa Sharda Private Iti, Gram Gawadi Tehsil Jhalrapatan District Jhalawar, Rajasthan Under Shree Shakti Training Sansthan, Kota Through Its Secretary Vijay Pratap Singh S/o Hemraj Singh, Aged About 35 Years, R/o Kota, District Kota, Rajasthan.
----Petitioners Versus
1. State Of Rajasthan, Through Principal Secretary, Technical Education, State Of Rajasthan, Jaipur
2. Director, Technical Education, Rajasthan, W-6, Residency Road, Jodhpur-342001.
3. Assistant Director Training, Technical Education, Rajasthan, W-6, Residency Road, Jodhpur-342001.
4. Directorate General Of Training, Dgt, Ministry Of Skill Development And Entrepreneurship, 1St Floor, Cirtes Building, Pusa (Beside Iti Pusa) New Delhi, Delhi-110012.
----Respondents
For Petitioner(s) : Mr. Vikram Singh Bhati
(4 of 4) [CW-14086/2021]
For Respondent(s) : Mr. Kailash Choudhary
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
06/10/2021
Issue notice. Issue notice of stay application also.
Mr. Kailash Choudhary for Mr. Manish Vyas, AAG is directed
to accept notice on behalf of all the respondents.
Meanwhile, the respondents are restrained to insist for
renewal of bank guarantee from the petitioner-institutions and
further they are restrained to take any action against them.
Connect with SBCWP Nos. 13310/2020 and 12345/2020.
(VIJAY BISHNOI),J
278-mohit/-
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!