Rajendra Prasad vs Union Of India
2021 Latest Caselaw 15536 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Civil Writ Petition No. 8602/2021

Rajendra Prasad S/o Shri Ramniwas, Aged About 45 Years,

Parshwnath Nagar-1St, Near Shiv Temple, Bhadwasiya, Jodhpur

(Raj.).

----Petitioner Versus

1. Union Of India, Through The Secretary, The Ministry Of

Education (Moe), Formerly The Ministry Of Human

Resource Development, Shastri Bhawan, Dr. Rajendra

Prasad Road, New Delhi 110001

2. The Secondary Board Of Education, Rajasthan, Through

Its Secretary, Ajmer (Rajasthan) 305001

3. The National Council Of Education Research And Training

(Ncert), Through Its Secretary, Sri Aurobindo Marg, New

Delhi 110016

4. Principal, Vidhyashram Internation School, Ahead Of

Shikargarh Mini Market, Nandra Kallan, Jodhpur (Raj.).

          342015
                                                                  ----Respondents


For Petitioner(s)          :     Mr. Devkinandan Vyas

For Respondent(s)          :     Mr. Vinit Sanadhaya





                                                                            (2 of 2)               [CW-8602/2021]

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/10/2021

Having heard learned counsel for the parties, the

respondents are directed to allow the petitioner to appear

in the second round of examinations, scheduled to be

held on 24.10.2021 provisionally.

However, result of the petitioner shall not be

declared without permission of this Court.

(VIJAY BISHNOI),J

154-msrathore/-

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